Madhya Pradesh High Court
Fiitjee Limited vs International Public School And Others on 7 November, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 RP-314-2020
The High Court Of Madhya Pradesh
RP-314-2020
(FIITJEE LIMITED Vs INTERNATIONAL PUBLIC SCHOOL AND OTHERS AND OTHERS)
1
Jabalpur, Dated : 07-11-2020
Heard through Video Conferencing.
Shri Pranay Choubey, Advocate for petitioner.
Shri Piyush Tiwari, Advocate for respondents.
As jointly prayed by learned counsel for the parties, list this matter after one week alongwith Review Petition No.313/2020.
(SUJOY PAUL) JUDGE amit Signature Not Verified SAN Digitally signed by AMIT JAIN Date: 2020.11.07 13:18:13 IST