Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(3) in The West Bengal Alienation Of Land (Temporary Provisions) Act, 1954. (3)"period of distress" means the period between the 1st day of January, 1951 and the 30th day of November, 1953, both days inclusive;
