Supreme Court - Daily Orders
Hari Narayan Tiwari vs Pradeep Kumar Pandey on 3 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.19 COURT NO.10 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14879/2018
(Arising out of impugned final judgment and order dated 11-04-2018
in CMJ No. 165/2016 passed by the High Court Of Judicature At
Patna)
HARI NARAYAN TIWARI & ORS. Petitioner(s)
VERSUS
PRADEEP KUMAR PANDEY & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.79773/2018-EXEMPTION FROM FILING
O.T.)
Date : 03-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Rahul Joshi, AOR
Mr. Anish Pandey, Adv.
Mr. A.D. Janboli, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
Pending application stands disposed of.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.07.03 16:50:34 IST Reason: