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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2)(g) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(g)An Under Taking in the prescribed form on a non-judicial stamp paper of the requisite value as specified in Indian Stamp Act binding himself that he shall erect the plant and machinery as per the standards as may be prescribed by the Commissioner from time to time for maintaining the specifications and quality of products.