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Union of India - Section

Section 13 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

13. Capital Cost.

- 13.1 The norms for Capital Cost as specified in the subsequent technology specific Chapters shall be inclusive of all capital works including plant and machinery, transportation cost, civil work, erection and commissioning, financing and interest during construction, and evacuation infrastructure up to inter-connection point:Provided that for project specific tariff determination, the generating company shall submit the break-up of Capital Cost items along with its Petition in the manner specified under Regulation 9.