Madhya Pradesh High Court
Pradeep @ Rinku Mishra vs The State Of Madhya Pradesh on 29 January, 2020
Author: Sanjay Yadav
Bench: Sanjay Yadav
1 CRA-7977-2019
The High Court Of Madhya Pradesh
CRA-7977-2019
(PRADEEP @ RINKU MISHRA Vs THE STATE OF MADHYA PRADESH)
4
Jabalpur, Dated : 29-01-2020
None for the appellant even in the second round.
Shri A. Rajeshwar Rao, learned Government Advocate for the
respondent-State.
It is informed vide communication dated 27.01.2020 by Ex-Officio Chairman, Madhya Pradesh Bar Council that because of re-polling scheduled on 29.01.2020, the matter may not be dismissed for want of prosecution if the counsel does not appear.
In view whereof, let this matter be posted next week.
(SANJAY YADAV) (VISHAL DHAGAT)
JUDGE JUDGE
loretta
Digitally signed by LORETTA RAJ
Date: 31/01/2020 17:12:45