Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 11 in Tamil Nadu Lifts Rules, 1997 11. Qualifications for appointment of Inspector. - The qualifications prescribed in the Special Rules for the Tamil Nadu Electrical Inspectorate Service for the Electrical Inspector shall be the qualifications for the person to be appointed as Inspector.
