Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] Bombay Presidency - Subsection Section 41(2)(c) in The Bombay Weights and Measures Act, 1932 (c)the procedure for the verification, re-verification, adjustment or renewal of primary and secondary standards and marking of secondary standards;