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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

(b)"construction" means the preparation of copies by drawing or by photography or by mould or by squeezing and includes the preparations of a cinematographic film with the aid of a hand camera which is capable of taking films of not more than eight milimeters and which does not require the use of a stand or involve any special previous arrangements;