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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(6) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(6)The Chief Executive Officer shall be responsible for the administrative control and management of the office and shall perform such other duties as may be directed by the Board.