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[Cites 0, Cited by 0] [Section 77(3A)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(3A)(a) in Life Insurance Corporation of India (Staff) Regulations, 1960

(a)While calculating the gratuity under the said Act the monthly salary of an employee shall be deemed to be his terminal basic pay (including special pay), Dearness Allowance and additional Dearness Allowance;