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[Cites 0, Cited by 0] [Section 77B] [Entire Act]

State of West Bengal - Subsection

Section 77B(6) in West Bengal Industrial Disputes Rules, 1958

(6)The authority on whom a notice is served, or to whom an application s made, under this rule shall furnish a copy of his order and findings to the Secretary to the Government of West Bengal, Labour Department.