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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(e) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(e)to review DSM programme and DSM Plans submitted by the licensee and to advise the Commission in assessment and approval;