Section 17(g) in The University of Rajputana (Second Amendment) Act, 1950
(g)subject to the provisions of this Act and the statutes, to appoint officers (other than the Chancellor, Vice-Chancellor, and Deans of Faculties), teachers, clerical staff and servants of the University, and to define their duties, emoluments and conditions of service and to provide for the filling up of temporary vacancies in their posts;
