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Union of India - Section

Section 4BB in The Aluminium (Control) Order, 1970

4BB. [ Utilisation of the amount collected for research and development. - The amount determined by the Controller for research and development and included in the sale price from time to time and collected as such shall form a part of Aluminium Regulation Account ; and shall be administered separately by the Controller with a view to encouraging research and development activities connected with the production of aluminium and its alloys.] [Added by S.O. 441(E), dated 23rd July, 1986 (w.e.f. 28th July, 1986).]