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State of Jammu-Kashmir - Section

Section 76 in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

76. Punishment for contravention of provisions of Act or rules or regulations made thereunder.

- Any person who contravenes any of the provisions of this Act, or of any rule made thereunder shall for first contravention be punishable with fine which may extend to ten thousand rupees and for any subsequent contravention with fine which shall not be less than fifty thousand rupees but which may extend to five lakh rupees.