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[Cites 0, Cited by 0] [Section 2C] [Entire Act]

State of Rajasthan - Subsection

Section 2C(6) in The Rajasthan Industrial Disputes Rules, 1958

(6)The documents produced at the inquiry, by the union shall be opened to inspection to other unions, who may be party to the inquiry, for a period of ten days from the date of their production or for such other period as the Registrar may allow.