Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 234 in Nagaland Excise Rules 234. Fees for retail sale of denatured spirit. - The holder of a licence for the retail sale of denatured spirit shall pay in advance an annual fee of Rs. 50.
