Section 56(2)(q) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

(q)any other matter which is required to he or may he prescribed or in respect of which rules may be made under this Act.

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