Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 11 in Regulations For The Disbursement of Loans Under The Low Income Group Housing Scheme, 1968

11.

The rate of interest to be charged by the Board on loans granted by it shall not ordinarily exceed the rate of interest payable by the Board to the State Government, Life Insurance Corporation, etc., by more than 1/2 per cent. per annum.