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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(d) in University Grants Commission (Online Courses or Programmes) Regulations, 2018

(d)Quadrant-IV i.e. Self-Assessment, that shall contain - MCQ, Problems, Quizzes, Assignments and solutions, Discussion forum topics and setting up the FAQ, Clarifications on general misconceptions.