Supreme Court - Daily Orders
Dr. Y (Wife) vs Dr. X (Husband) on 12 July, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.26 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15663/2016
(Arising out of impugned final judgment and order dated 21/01/2016
in FCA No. 13/2008 passed by the High Court Of Bombay At
Aurangabad)
DR. Y WIFE Petitioner(s)
VERSUS
DR. X HUSBAND Respondent(s)
(with appln. (s) for exemption from filing O.T. and permission to
file lengthy list of dates and interim relief)
Date : 12/07/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. J. P. Cama, Sr. Adv.
Mr. Dilip Annasaheb Taur, Adv.
Mr. Amol V. Deshmukh, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
(Jayant Kumar Arora) (Renu Diwan) Sr. P.A. Court Master Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.07.13 16:43:07 IST Reason: