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Supreme Court - Daily Orders

Dr. Y (Wife) vs Dr. X (Husband) on 12 July, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.26                              COURT NO.11                SECTION IX

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   15663/2016

     (Arising out of impugned final judgment and order dated                     21/01/2016
     in FCA No. 13/2008 passed by the High Court Of                              Bombay At
     Aurangabad)

     DR. Y WIFE                                                         Petitioner(s)

                                                    VERSUS

     DR. X HUSBAND                                                      Respondent(s)

     (with appln. (s) for exemption from filing O.T. and permission to
     file lengthy list of dates and interim relief)

     Date : 12/07/2016 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                   Mr. J. P. Cama, Sr. Adv.
                                         Mr. Dilip Annasaheb Taur, Adv.
                                         Mr. Amol V. Deshmukh, Adv.

     For Respondent(s)

                            UPON hearing counsel the Court made the following
                                            O R D E R

Issue notice.

(Jayant Kumar Arora) (Renu Diwan) Sr. P.A. Court Master Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.07.13 16:43:07 IST Reason: