Bombay High Court
Lok Constructions And 5 Ors vs Disha Constructions on 12 December, 2018
Bench: B.R. Gavai, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS NO.
790 OF 2018
In
COMMERCIAL APPEAL 377 OF 2018
Lok Constructions And 5 Ors ....Petitioner
V/S
Disha Constructions ....Respondent
P. Jain i/by Divya Shah Associates, Advoate For Petitioner. Mr.Karl Tamboly a/w Gauri Sakhardande i/by Tushar Goradia, Advocate for the Respondent.
CORAM : B.R. GAVAI &
RIYAZ IQBAL CHAGLA, JJ
DATE : 12th December, 2018
P.C. :
Stand over to 13/12/2018.
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