Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1) in Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013

(1)Entry and search of the clinical establishment may be made by the Authority or an officer or team duly authorised by it or subject to such general or special orders, issued by the Authority.