Delhi High Court - Orders
Walmart Apollo Llc vs New Wallmart Hanging Systems & Anr on 31 October, 2023
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 764/2022
WALMART APOLLO LLC
..... Plaintiff
Through: Mr. Zeeshan Khan and
Mr. Ayush Samaddar,
Advocates
versus
NEW WALLMART HANGING SYSTEMS & ANR.
..... Defendant
Through: None
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 31.10.2023 The documents filed in sealed cover by the plaintiff in support of the costs claim have been received on record. They were de-sealed, perused and re-sealed again.
The calculations made by the Court master comes to Rs. 20, 67, 232.50/- (Rs. Twenty lakhs sixty seven thousand two hundred thirty two and fifty paisa only), as against Rs. 24,32,084.38/- (Rs. Twenty four lakhs thirty two thousand eighty four and thirty eight paisa only) claimed by the plaintiff.
The counsel for the plaintiff seeks time to file the corrected calculations. Those be filed within three days.
List the matter for the assessment of costs on 10.11.2023.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) OCTOBER 31, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 21:20:54