Delhi High Court - Orders
Sewa Hotel And Resorts & Anr vs Manoj Kumar Panchal on 1 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~14 (en bloc)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 54/2020, CM APPL. 3085/2020
SEWA HOTEL AND RESORTS & ANR
..... Appellant
Through:
versus
MANOJ KUMAR PANCHAL
..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 01.04.2022 Re-notify on December 16, 2022.
V. KAMESWAR RAO, J APRIL 1, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:04.04.2022 18:57:20