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Supreme Court - Daily Orders

Bhag Singh And Ors. Etc. Etc. vs Union Of India And Anr. Etc. on 11 January, 2016

     ITEM NO.3                         REGISTRAR COURT. 1                       SECTION IV

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MR.PAWAN DEV KOTWAL

                                       Civil Appeal    No(s).   4070-4075/2012


     BHAG SINGH ETC. ETC.                                                   Appellant(s)

                                                      VERSUS

     UNION OF INDIA & ORS. ETC. ETC.                                        Respondent(s)


     WITH
     C.A. No. 4076-4082/2012
     (With C.A. No. 4083-4084/2012
     (With C.A. No. 4086/2012

     Date : 11/01/2016 These appeals were called on for hearing today.


     For Appellant(s)
                                         Mr. Satyapal Khushal Chand Pasi,Adv.


     For Respondent(s)
                                        Ms Sudha Pal, Adv.
                                        Mr. Shreekant N. Terdal,Adv.
                                        Mr. Yash Pal Dhingra,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete in all the matters and respondents are duly represented except for respondent no.3 in C.A. No.4081 and 4082 of 2012.

Registry to process the matters for being listed before the Hon'ble Court as per rules.

Signature Not Verified Digitally signed by Hema Joshi Date: 2016.01.11 17:16:44 IST Reason:

(PAWAN DEV KOTWAL) Registrar