Supreme Court - Daily Orders
Union Of India Secretary vs M.V. Mohanan Nair on 29 August, 2017
Bench: J. Chelameswar, A.M. Khanwilkar, S. Abdul Nazeer
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ITEM NO.3 COURT NO.2 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21803/2014
(Arising out of impugned final judgment and order dated 24-06-2013
in OP No. 2000/2013 passed by the High Court Of Kerala at
Ernakulam)
UNION OF INDIA SECRETARY & ORS. Petitioner(s)
VERSUS
M.V. MOHANAN NAIR Respondent(s)
(With appln(s) for intervention)
WITH
SLP(C) No. 22181/2014 (IV-B)
SLP(C) No. 23335/2014 (IV-B)
SLP(C) No. 23333/2014 (IV-B)
T.P.(C) No. 377/2015 (XVI -A)
T.P.(C) No. 373/2015 (XVI -A)
SLP(C) No. 18227/2015 (XIV)
SLP(C) No. 14918-14919/2016 (XIV)
SLP(C) No. 15531-15532/2016 (XII)
SLP(C) No. 20058-20102/2016 (IV-A)
SLP(C) No. 8557-8576/2017 (IV-A)
SLP(C) No. 27058-27070/2016 (IV-A)
SLP(C) No. 31125/2016 (XII-A)
SLP(C) No. 32992/2016 (XV)
Signature Not Verified
SLP(C) No. 33706/2016 (XVI)
Digitally signed by
DEEPAK MANSUKHANI
Date: 2017.08.29
17:18:44 IST
SLP(C) No. 35000/2016 (XV)
Reason:
SLP(C) No. 33259/2016 (XV)
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SLP(C) No. 34999/2016 (XV)
SLP(C) No. 35001/2016 (XV)
SLP(C) No. 35004/2016 (XV)
SLP(C) No. 34998/2016 (XV)
SLP(C) No. 34997/2016 (XV)
SLP(C) No. 34996/2016 (XV)
SLP(C) No. 33512/2016 (XV)
SLP(C) No. 35002/2016 (XV)
SLP(C) No. 37709/2016 (XV)
SLP(C) No. 36450/2016 (XV)
SLP(C) No. 36448/2016 (XV)
S.L.P.(C)...CC No. 6042/2017 (XII-A)
SLP(C) No. 18962-18965/2017 (XI -A)
(With appln(s) for exemption from filing O.T.)
SLP(C) No. 16839-16873/2017 (IV-A)
SLP(C) No. 21875/2017 (IV-A)
(With appln(s) for c/delay in filing SLP, exemption from filing c/c
of the impugned judgment)
SLP(C) No. 20069-20071/2017 (IV-A)
Date : 29-08-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Ranjit Kumar, SG
Mr. Kailash Vasudev, Sr. Adv.
Ms. Rekha Pandey, Adv.
Mr. Vijay Prakash, Adv.
Mr. Ritesh Kumar, Adv.
Mr. R. Balasubramanian, Adv.
Ms. Indira Sawhney, Adv.
Mr. Shekhar Vyas, Adv.
Mr. Akshay Amritanshu, Adv.
Ms. Aarti Sharma, Adv.
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Ms. Alka Agrawal, Adv.
Mr. Gaurav Sharma, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Ajay Sharma, Adv.
Ms. Sumita Hazarika, Adv.
Mr. Pradeep Mishra, Adv.
Ms. Ritu Bhardwaj, Adv.
Mr. Anish Kumar Gupta, Adv.
Mr. R.K. Rajwanshi, Adv.
Mr. Mukesh Kumar Maroria, AOR
Ms. Sushma Suri, AOR
Mr. B. Krishna Prasad, AOR
Mr. Gurmeet Singh Makker, AOR
Mr. Chava Badri Nath babu, Adv.
Mr. V. Rayudu, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Pradeep Kumar Mittal, Adv.
Mr. Arunav Tiwari, Adv.
Mr. R.K. Yadav, Adv.
Mr. Raj Kishor Choudhary, AOR
Mr. Prakash Ranjan Nayak, AOR
For Respondent(s) Ms. Lalit Mohini Bhat, Adv.
Mr. Naveen R. Nath, AOR
Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
Mr. G. Prakash, AOR
Mr. Jayanth Muthraj, Adv.
Mr. C. K. Sasi, AOR
Mr. Manukrishnan, Adv.
Mr. O. P. Bhadani, AOR
Mr. S.S. Pandey, Adv.
Mr. Sudhir Naagar, AOR
Mr. Mukesh Kumar Maroria, AOR
Ms. Sushma Suri, AOR
Mr. B. Krishna Prasad, AOR
Mr. A.N. Arora, AOR
Mr. Sunil Kumar Jain, AOR
Mr. D.K. Thakur, Adv.
Mr. Devendra Jha, Adv.
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Mr. Pawan Kumar Sharma, Adv.
Mr. Debasis Misra, AOR
Mr. G. Tushar Rao, Adv.
Mr. T.V. Ramana, Adv.
Mr. Kumar Dushyant Singh, AOR
Mr. G. Umapathy, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. A. Leo G. Rozario, Adv.
Mr. Aditya Singhvi, Adv.
Mr. Nikhil Swami, Adv.
Ms. Divya Swami, Adv.
Ms. Prabha Swami, AOR
Mr. Prashant Kumar, AOR
Mr. Mohan Kumar, Adv.
Mr. Bobby Anand, Adv.
Mr. Nishe Rajen Shonker, AOR
Ms. Anu K. Joy, Adv.
For Intervenor(s) Mr. M.K. Dua, AOR
Mr. Satish Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List all the matters listed today before a three Judges' Bench after three weeks.
In the meantime, pleadings be completed. SLP(C) Nos. 18962-18965/2017 These matters be de-tagged from the batch of matters. SLP(C) Nos. 16839-16873/2017 Issue notice.
Dasti, in addition, is permitted. In the meantime, there shall be a stay of operation 5 of the impugned judgment.
Tag with SLP(C) No. 21803 of 2014.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR-cum-PS Court Master