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Jharkhand High Court

Nanak Hi-Tech Pvt. Ltd. vs State Of Jharkhand & Ors on 7 December, 2011

Author: Jaya Roy

Bench: Chief Justice, Jaya Roy

            IN   THE    HIGH   COURT    OF   JHARKHAND       AT   RANCHI
                         W.P. (T) No. 6625 of 2011
                                       ----
             Nanak Hi-Tech Pvt. Ltd....        ...   ...   ...  ...Petitioner
                                       Vs.
             The State of Jharkhand & Ors...         ...   ...  ...Respondents
                                       -------
             CORAM: HON'BLE THE CHIEF JUSTICE
                          HON'BLE MRS. JUSTICE JAYA ROY
                               -----
             For the Petitioner        : Mr. Indrajit Sinha
             For the Respondents : A.A.G
                                     -----
             Order No. 02              ------     Dated 7th December, 2011

In the identical matter, W.P. (T) No. 5000 of 2011, interim order was passed on 22nd September, 2011. In the light of the said order, the petitioner's case also stands covered.

List this matter on 12th December, 2011 along with W.P. (T) No. 5000 of 2011.

(Prakash Tatia, C J) (Jaya Roy, J) Alankar/-