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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Cost Accounting Records (Chemical Industry) Rules, 2004

(2)Companies required to maintain records under Cost Accounting Records (Caustic Soda) Rules, 1967, Cost Accounting Records (Soda Ash) Rules, 1976, Cost Accounting Records (Sulphuric Acid) Rules, 1980 and Cost Accounting Records (Chemical Industries) Rules, 1987, shall continue to do the same under the respective rules till the Cost Accounting Records (Chemical Industry) Rules, 2004 become applicable to them.Appendix(See rule 2)List of products for which the rules shall apply: