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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Foreign Exchange Management (Establishment in India of a branch office or a liaison office or a project office or any other place of business) Regulations, 2016

(f)'Project Office' means a place of business in India to represent the interests of the foreign company executing a project in India but excludes a Liaison Office.