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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 53(2)(e) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(e)the form of cash book and ledger and the manner in which they should be maintained under sub-section (1), the form of passbook to be furnished under sub-section (2) and the other particulars to be prescribed under sub-section (5) of section 24;