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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(4) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(4)Minimum internal diameter of pipe shall be 100 millimetres. Further at junctions of pipes in manholes, direction of flow from a branch connection shall not make an angle exceeding 450 with the direction of flow in the main pipe.