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State of West Bengal - Section

Section 437 in West Bengal Municipal Act, 1993

437. Withdrawal of sections extended by State Government.

-Where there is any specific provision in any section of this Act for its being extended by the State Government to any municipal area. the State Government may, at any time, by order, withdraw such section if extended to any municipal area, from operation in such municipal area, and thereupon such section shall cease to be in force in the said municipal area from the date of such order.