Supreme Court - Daily Orders
M/S Esjaypee Impex Pvt. Ltd. vs Kotak Mahindra Bank on 4 April, 2018
ITEM NO.58 REGISTRAR COURT. 2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Transfer Petition(s)(Criminal) No(s). 497/2017
M/S ESJAYPEE IMPEX PVT. LTD. & ANR. Petitioner(s)
VERSUS
KOTAK MAHINDRA BANK Respondent(s)
(FOR ADMISSION and I.R. and IA No.141789/2017-STAY APPLICATION)
Date : 04-04-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Ashok Kumar Singh, AOR
For Respondent(s) Mr. Aditya Bakshi,Adv.
Mr. Gagan Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the sole respondent submits that he is under instructions not to file the counter affidavit. This is taken on record. The matter shall be processed for listing before the Hon'ble Court, as per rules.
SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.04.05 10:06:05 TLT Reason: