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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Uttar Pradesh - Subsection

Section 77(4) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(4)Any difference of opinion arising in the course of any proceedings under the foregoing provisions of this section between two or more local authorities shall be decided by reference to the State Government under Section 256.