Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] UT Ladakh - Subsection Section 23(xxviii) in Ladakh Autonomous Hill Development Councils Act, 1997 (xxviii)any other matter within the executive power of the State which may be entrusted by notification in the Government Gazette to the Council by the Government.
