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[Cites 0, Cited by 0] [Section 41(11)] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(11)(i) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(i)There shall be provided and maintained sufficient utensils, crockery, cutlery, furniture and any other equipment necessary for the efficient running of the canteen.