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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh Regulation of Admissions into Post Graduate Law (L.L.M/M.L) Courses through Common Entrance Test Rules, 2007

(2)The Convener of PGLCET Admissions shall collect Rank lists of the qualified candidates of PGLCET prepared by the Convener of PGLCET as per Rule 5 of the Andhra Pradesh Post Graduate Lav Courses Common Entrance Test Rules, 2007.