Jharkhand High Court
Ishwar Dayal Sahu vs State Of Jharkhand Thr & Ors on 20 December, 2012
Author: Aparesh Kumar Singh
Bench: Aparesh Kumar Singh
IN THE HIGH COURT OF JHARKHAND AT RANCHI
WP(C) No. 6173 of 2007
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Sudhir Kumar Sahu & ors ... ... Petitioners
-Versus-
State of Jharkhand & ors. ... Respondents
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CORAM : HON'BLE MR. JUSTICE APARESH KUMAR SINGH
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For the Petitioners :Mr. xx For the Respondents :JC to SC (L& C).
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7- 20.12.2012 No one appears on behalf of the petitioner. However,counsel for the respondents is present.
It appears that earlier also no one had appeared on behalf of the petitioner on 9th October,2012 and adjournment has been taken even thereafter.
Accordingly, this writ petition is dismissed for default.
(Aparesh Kumar Singh, J. ) Pandey