Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5A] [Entire Act] State of Kerala - Subsection Section 5A(2) in Kerala Building Tax Act, 1975 (2)The luxury tax assessed under this Act shall be paid in advance on or before the 31st day of March, every year.]
