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[Cites 0, Cited by 0] [Section 91A(6)] [Section 91A] [Entire Act]

State of Rajasthan - Subsection

Section 91A(6)(iii) in Rajasthan Panchayati Raj Act, 1994

(iii)"Mahatma Gandhi National Rural Employment Guarantee Scheme" means the Scheme notified by the State Government under sub-Section (1) of Section 4 of the Mahatma Gandhi National Rural Employment Guarantee Act, 2005 (Central Act No. 42 of 2005)."]