Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Tamilnadu - Subsection Section 36(a) in Tamil Nadu Panchayats (Elections) Rules, 1995 (a)dies at any time after [10.00 a.m.] on the last date for making nominations and his nomination is found valid on scrutiny under rule 29; or
