Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(1)(b) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(b)in a case where he has land in his possession less in extent than the ceiling limit, of so much extent of land as is required to make up the deficiency;