Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 198] [Entire Act] State of Andhra Pradesh - Subsection Section 198(vi) in Andhra Pradesh Rules Under the Registration Act, 1908 (vi)The document shall be carefully marked with an identification stamp and the number assigned to the document noted on every page.
