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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(o) in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

(o)For employees belonging to a Department other than the Revenue Department, the Appointing authority shall follow the same procedure as is described in sub-rules (e) to (n) above, as the case may be.