Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 338] [Entire Act]

State of Madhya Pradesh - Subsection

Section 338(7) in Criminal Courts - Rules and Orders

(7)These rules extend to the whole of India, including Berar.