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Karnataka High Court

Siddarameshwar vs Smt Girija on 24 August, 2011

Author: B.Sreenivase Gowda

Bench: B.Sreenivase Gowda

v #e Be A # é MPA NO 14994 of 200 ¥ aie ET WE 3 fc arned © insured under fuwk > DW LAE Ob 4 astened oP

3. Learned Counsel appearing for the as insurer Co not dispute the saicl position of law. appellant from the liability to pay compensation. and CC'