Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2) in The Bonded Labour System (Abolition) Ordinance, 1975

(2)Each such regional manager shall be incharge of such project areas as may be allocated by the corporation and shall work under the control and supervision of the managing director of the corporation.