Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6C] [Entire Act] State of Karnataka - Subsection Section 6C(2) in Karnataka Ministers Salaries And Allowances Act, 1956. (2)There shall be paid to each Minister of State a conveyance allowance equal to the cost of One thousand litres of petrol per mensem.
